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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Tara Chand vs . Cbi (Acb) on 31 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Tara Chand vs. CBI (ACB) .

Cr.MP(M) No. 2336 of 2022 31.10.2022 Present: Mr. S. K. Banyal, Advocate, for the applicant.

Mr. Anshul Attri, Advocate, for the respondent.

Notice. Mr. Anshul Attri, Advocate appears and waives service of notice respondent and seeks time to file reply.

r on behalf of the List on 28.11.2022.

(Satyen Vaidya) Judge 31st October, 2022 (kck) ::: Downloaded on - 31/10/2022 20:33:44 :::CIS