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Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 26 March, 2015

     ITEM NO.56                         REGISTRAR COURT. 2                 SECTION IIIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                  No(s).   22154/2014

     ADOBE SYSTEMS SOFTWARE IRELAND LTD.                                Petitioner(s)

                                                   VERSUS

     ASSTT. DIRECTOR OF INCOME TAX (INTERNATINOAL TAXATION), CIRCLE (1),
     NEW DELHI                                         Respondent(s)


     (with interim relief and office report)
     WITH
     SLP(C) No. 22364/2014
     SLP(C) No. 22367/2014
     (With Interim Relief and Office Report)


     Date : 26/03/2015 This petition was called on for hearing today.



     For Petitioner(s)                  Mr.S.S.Tomar,adv.
                                        Mr. Anil Kumar Gautam,Adv.


     For Respondent(s)                  Mr.Sudheesh K.K.,adv.
                                        Mrs. Anil Katiyar,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report is that the respondent in all the matters have already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

Reason:                                                                (M K HANJURA)
                                                                         Registrar
     SB