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State of Haryana - Section

Section 2 in The Punjab Cotton Ginning and Pressing Factories Rules, 1965

2.

In these rules, unless the context otherwise requires.-
(1)'Act' means the Punjab Cotton Ginning and Pressing Factories Act, 1953 (Act II of 1955);
(2)'Form means a form append to these rules;
(3)'Section' means a section of the Act.4.