Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Puducherry - Subsection Section 25(3) in Puducherry Hindu Religious Institutions Act, 1972 (3)A copy of the order of sanction shall be communicated to the Board and shall be published in the Official Gazette.
