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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Mizoram - Subsection

Section 101(1) in Mizoram Excise Rules, 1983

(1)All operations in a distillery requiring the presence of an officer of the Excise Department shall be stopped on Sundays and holidays declared as such by the Government. In a distillery, the distiller shall so arrange his operations that no officer of the Excise Department need ordinarily be on duty for more than six hours on any working day.