Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Karnataka - Subsection Section 86(4) in The Karnataka State Law University Act, 2009 (4)It shall be the duty of the first Vice Chancellor to draft such Statutes as may be immediately necessary and submit them to the Competent Authority for approval.
