Gujarat High Court
Yunus Haji Ibrahim Fazalwala vs Income Tax Officer....Opponent(S) on 29 September, 2015
Author: Harsha Devani
Bench: Harsha Devani, A.G.Uraizee
O/TAXAP/701/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 701 of 2015
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YUNUS HAJI IBRAHIM FAZALWALA....Appellant(s)
Versus
INCOME TAX OFFICER....Opponent(s)
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Appearance:
MR MANISH J SHAH, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA
DEVANI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 29/09/2015
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr J.P. Shah, learned counsel for the appellant. Issue notice returnable on 26th October, 2015.
(HARSHA DEVANI, J.) (A.G.URAIZEE, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Sep 30 01:56:27 IST 2015