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Gujarat High Court

Yunus Haji Ibrahim Fazalwala vs Income Tax Officer....Opponent(S) on 29 September, 2015

Author: Harsha Devani

Bench: Harsha Devani, A.G.Uraizee

                  O/TAXAP/701/2015                                            ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              TAX APPEAL NO. 701 of 2015

         =========================================
                YUNUS HAJI IBRAHIM FAZALWALA....Appellant(s)
                                  Versus
                     INCOME TAX OFFICER....Opponent(s)
         =========================================
         Appearance:
         MR MANISH J SHAH, ADVOCATE for the Appellant(s) No. 1
         =========================================

                 CORAM: HONOURABLE MS.JUSTICE HARSHA
                        DEVANI
                        and
                        HONOURABLE MR.JUSTICE A.G.URAIZEE
                             Date : 29/09/2015

                           ORAL ORDER

(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr J.P. Shah, learned counsel for the appellant. Issue notice returnable on 26th October, 2015.

(HARSHA DEVANI, J.) (A.G.URAIZEE, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Sep 30 01:56:27 IST 2015