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[Cites 0, Cited by 0] [Section 17B(2)] [Section 17B] [Entire Act]

State of Rajasthan - Subsection

Section 17B(2)(b) in The Rajasthan Municipalities Registration of Electors Order, 1974

(b)presented to the Collector within a period of fifteen days from the date of announcement of the decision or sent to that officer by registered post so as to reach him within that period.