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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1) in The Indian Electricity Rules, 1956

(1)The above values are valid for altitude not exceeding 1000 metres (m). A correction factor of 1.25 per cent 100 m. is to be applied for increasing the clearance for altitudes more than 1000 m. and upto 3000 m.