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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(11) in Bihar Anti Terrorist Squad Rules, 2014

(11)Customary forensic and cyber forensic labs and photography section shall be established in the Squad. The scientific /technical officers shall collect evidence from the scene of crime or any place, and process, examine, and analyze it themselves and whenever necessary, also get it examined by competent laboratories/ institutions outside.