Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 7 in The Bihar State Mela Authority Act, 2008 7. Meetings of the Committees. (1)The meeting of the State Mela Authority may be held at least once in every three months or as and when required at any time at the desire of the Chairman.
