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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

7. Cut off date for admissions.

- The Competent Authority, the Committee of Private Unaided Minority/Non-Minority and the management of the concerned private colleges shall close the admission process on such date as notified by the Competent Authority that is NTRUHS. Subsequent to this date no admissions in the private unaided professional institutions shall be made in pursuance of the Judgment rendered by the Hon'ble Supreme Court in Madhu Singh Case.