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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(3)(v) in The Central Reserve Police Force Rules, 1955

(v)by re-employment of technically qualified and retired or released Army Officers who held the rank of Captain or retired State Police Officer or officer of the Force who have held the rank of a Deputy Superintendent of Police or equivalent ranks.