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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

(1)The State Government shall, as soon as may be, establish by notification a Medical Council for the State with effect from such date as may be specified therein.