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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

British India - Subsection

Section 2(1)(a) in The Indian Companies (Foreign Interests) Act, 1918

(a)[Subs., ibid., for cl. (a)] the expression" Commonwealth citizen" has the same meaning as in section 1 of the British Nationality Act, 1948 , but shall include any association incorporated in any part of the Commonwealth, including India];