Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 22] [Entire Act] Union of India - Subsection Section 22(3) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 (3)The Chairperson and the members nominated under sub-section (2) shall receive such allowances as may be prescribed by the appropriate Government.
