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State of Uttar Pradesh - Section

Section 23 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

23.

(1)For the appointment of Group C and Group D employees, the minimum qualifications shall be such as prescribed in these regulations:Provided that a Group D employee who has completed 10 years of service shall be relaxed for the promotion for the Group C post but in no case no Group D employee shall get promotion unless he has passed intermediate examination.
(2)Fifty per cent of the sanctioned post of head clerk and routine grade clerks shall be filled by promotion of regularly appointed Group D employees who have completed 5 years continuous service provided his service record shall be satisfactory and who possess the qualifications prescribed under these rules for the appointment of Group C posts. In case any employee is aggrieved by the decision of the Committee of Management, he may file an appeal within two weeks from the receipt of the same to the Regional Deputy Inspector Sanskrit Schools, whose decision snail be final and can be implemented by the Committee of Management.