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Himachal Pradesh High Court

Editor Newspaper Amar Ujala vs . Budhi Singh & Others on 4 January, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Editor Newspaper Amar Ujala vs. Budhi Singh & others CMPMO No. 677 of 2022 .

04.01.2023 Present: Mr. Rahul Mahajan, Advocate, for the petitioner.

Mr. Baldev Negi and Mr. Pushpender Jaswal, Additional Advocates General, for respondent No. 8/State.

                          CMPMO No. 677 of 2022

                          Notice.    Mr.   Pushpender      Jaswal,       learned


                        r            to

Additional Advocate General, appears and waives service of notice on behalf of respondent No. 8/State.

separate notices to respondents No. 1 to 7 returnable for Issue 13.04.2023, on taking steps within a week.

List on 13th April, 2023.

Notice in the above terms. In the meantime, further proceedings in Civil Suit No. 778­1/21­17, titled Budhi Singh vs. Santosh Patial & others, pending before learned Civil Judge Court No. III, Ghumarwin, District Bilaspur, H.P., shall remain stayed.

( Ajay Mohan Goel ) Judge 4th January, 2023 (virender) ::: Downloaded on - 04/01/2023 20:36:59 :::CIS