Supreme Court - Daily Orders
Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 9 April, 2019
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.30 COURT NO.6 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 19552-19553/2017
RAJAT KUMAR & ORS. APPELLANT(S)
VERSUS
S D ADARASH JAIN KANYA MAHA VIDYALAYA SADHAURA
AND ORS. RESPONDENT(S)
(ONLY IA 42630/2019 IN CA NO. 19952-53/2017 IS TO BE LISTED BEFORE
HON'BLE CHAMBER JUDGE )
I.A.NO.42630/2019 – DELETING THE NAME OF PETITIONER/RESPONDENT
Date : 09-04-2019 This application(s) was called on for hearing
today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBER]
For Appellant(s)
Ms. Sangeeta Kumar, AOR [SCLSC]
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellants has filed an application for deleting proforma respondent No.4 (Nathu Ram) from the array of parties, since no relief is claimed against the said respondent.
The application for deletion of proforma respondent No.4 (Nathu Ram) is allowed at the risk of the appellants.
Signature Not Verified Digitally signed by VINOD LAKHINA [VINOD LAKHINA] [HARI SWAROOP PARASHER] Date: 2019.04.11 AR-cum-PS ASSISTANT REGISTRAR 11:31:13 IST Reason: