Section 130(2)(xxx) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(2)(xxx) in The U.P. Co-operative Societies Act, 1965

(xxx)the condition subject to which assets of a co-operative society shall vest in a liquidator and the procedure to be adopted in winding up a co-operative society;

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State of Uttar Pradesh - Subsection

Section 130(2)(xxx) in The U.P. Co-operative Societies Act, 1965