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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(1) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(1)Charge during long leave-During long vacation, the Head master can make acting Head master to any senior teacher. Acting Head master may be given earn leave of one third of total vacation period as leave on full pay whether the head master could earn no leave if he was present during vacation period.