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Supreme Court - Daily Orders

Executive Board Of Methodist Church In ... vs Lakshmikant on 13 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.5                               COURT NO.11                  SECTION IV-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                             M.A. NO.229 of 2018 in SLP(C) No(s).      29440/2017

     IN THE MATTER OF :

     EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA                          Petitioner(s)

                                                     VERSUS

     LAKSHMIKANT & ORS.                                                    Respondent(s)

     RAJENDRA & ORS.                                                       Applicant(s)


     WITH MA 230/2018 in SLP(C) No. 29440/2017 (IV-A)

     MA 231/2018 in SLP(C) No. 29440/2017 (IV-A)

     Date : 13-03-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                 Mr.   Jayant Bhushan,Sr.Adv.
                                       Mr.   Shivaji M. Jadhav,Adv.
                                       Mr.   Brij Kishor Sah,Adv.
                                       Ms.   Astha Deep,Adv.
                                       For   M/s. S.M. Jadhav & Company

     For Applicant(s)                  Mr.   Parag Tripathi,Sr.Adv.
                                       Mr.   Ramesh Singh,Adv.
                                       Mr.   Pankaj Jain,Adv.
                                       Mr.   Hemant,Adv.
                                       Mr.   Bijoy Kumar Jain, AOR

     For Respondent(s)
                                       Mr. T.R.B. Sivakumar,AOR

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Heard.

No further order is called for.

Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.03.13

All the applications are dismissed.

16:37:36 IST Reason:

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER