Allahabad High Court
Suneel Kumar Shukla vs State Of U.P. & 2 Others on 15 July, 2015
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 38483 of 2015 Petitioner :- Suneel Kumar Shukla Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Santosh Kumar Nigam Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
Learned Standing Counsel appears for respondents 1 to 3. He prays for and is granted six weeks time to file a Counter Affidavit on this writ petition.
List this petition on the expiry of the above period before the appropriate Court.
Connect this petition with Writ-C No. 38474 of 2015 (Suneel Kumar Shukla Vs. State of U.P. & 2 Others).
Order Date :- 15.7.2015 Arun K. Singh