Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] Union of India - Subsection Section 35(3) in The Gas Cylinders Rules, 2016 (3)The cylinder testing stations approved by the Chief Controller shall have the facilities for evacuation of cylinders, neutralization or scrubbing for toxic and corrosive gases and cylinder condemnation.
