Section 4(1)(e) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(e)a Tibetan refugee who came over to India before the 1st day of January, 1962, with the intention of permanently settling in India;

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