Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 6 in West Bengal Town and Country Planning (Development of Township Projects) Rules, 2008 6. Number of Dwelling Units. Every Township shall have at least two hundred (200) dwelling units per hectare of the Net Project Area.
