Section 6 in The Karnataka Selection Of Candidates For Admission To Medical, Dental And Engineering Courses (Special Provisions) Act, 2004
6. Fee fixed for Professional Course for the academic year 2004-05.
- The fee payable for the different professional courses in both Government quota and Management quota for the academic year 2004-05 shall not exceed the fee fixed by the Fee Determination Committee. This includes the tentative fee fixed for engineering courses.
