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[Cites 0, Cited by 0] [Section 19B(3)] [Section 19B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19B(3)(ii) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(ii)development of principal market yards, sub-market yards, hats and painths and construction of new Market Yards and contraction, maintenance and repairs of link roads and other development works in the market area;