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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Sikkim - Subsection

Section 27(2)(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)the cutting, sawing, conversion and removal of trees and timber and the collection, manufacture and removal of forest produce;