Bombay High Court
Sikkim Ferro Alloys Ltd vs I. B. Commercial Pvt Ltd on 20 November, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IA/1/2019
In
COMEXST/600/2019
Sikkim Ferro Alloys Ltd ....Petitioner
V/S
I. B. Commercial Pvt Ltd ....Respondent
CORAM : G. S. KULKARNI, J
DATE : 20th November, 2019
P.C. :
Due to paucity of time the matter is adjourned to 27/11/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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