Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 14 in Boatmen's Co-operative Society duly registered under Bihar and Orissa Co-operative Societies Act, 1935

14.

To avoid recurrence of accident the bendalling work has to be done every year which will be done by the Boatmen's Co-operative Society every year on their own cost, whoever, gets the settlement of public ferry.