Himachal Pradesh High Court
Surinder Mohan Kochhar vs . Ceo Himuda on 28 March, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Surinder Mohan Kochhar vs. CEO HIMUDA CWPOA No. 5379 of 2020 .
28.03.2022 Present: Mr. Surinder Mohan Kochhar, petitioner in person.
Mr. Amit Singh Chandel, Advocate, for respondent No.1/HIMUDA.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for respondent No.2/State.
Since certain legal issues have been raised in this petition, therefore, we feel that the petitioner needs to be provided legal assistance. At his request, Sh. Deepak Kaushal, Advocate, has graciously offered to provide services to the petitioner.
List on 18th April, 2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 28th March, 2022 (himani/raman) ::: Downloaded on - 28/03/2022 20:12:38 :::CIS