Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(4) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(4)The Member-Secretary shall make available to any member of the Board, for his perusal, any record of the Board.