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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(39) in Jharkhand Municipal Act, 2011

(39)"District Planning Committee" means the committee constituted in pursuance of Article 243-ZD of the Constitution and referred to in section 383 of this Act to consolidate the plans prepared by the Panchayats and the municipalities in the district;