Supreme Court - Daily Orders
Union Of India vs M/S Steel Authority Of India Ltd. on 14 July, 2014
à ITEM NO.59 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 36099/2013
UNION OF INDIA Petitioner(s)
VERSUS
M/S STEEL AUTHORITY OF INDIA Respondent(s)
WITH
SLP(C) No. 2459/2014
(With prayer for Office Report)
Date : 14/07/2014 This petition was called on for hearing today.
For Petitioner(s) Ms.Subhra Rai,adv.
Mr. B. Krishna Prasad ,Adv.
For Respondent(s)
Mr. M. P. Devanath ,Adv.
Mr.Prashant Shivdass,adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the respondents shall file the co unter affidavit within a period of six weeks, in case he intends to do so.
List again on 16.09.2014.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.07.16 16:34:01 IST Reason: