Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Greater Bengaluru City Corporation -

Section 11(4) in The Bangalore City Civil Court Act, 1979

(4)Notwithstanding the designation of the vacation City Civil Judge or Judges under sub-section (3), the City Civil Court shall, during the period of vacation in summer be deemed to be closed for the purposes of section 4 of the Limitation Act, 1963 (Central Act 36 of 1963).