Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 36 in The Indian Easements Act, 1882 36. Abatement of obstruction of easement .Notwithstanding the provisions of section 24, the dominant owner cannot himself abate a wrongful obstruction of an easement.
