Allahabad High Court
Origins Advertising Private Limited vs State Of U.P. And Others on 16 April, 2012
Bench: Ashok Bhushan, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 154 of 2012 Petitioner :- Origins Advertising Private Limited Respondent :- State Of U.P. And Others Petitioner Counsel :- J.H. Khan,Gulrez Khan,W.H. Khan Respondent Counsel :- C.S.C.,Mc Tripathi,Vivek Varma Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
Ref: Civil Misc. Amendment Application No. 80276 of 2012 Allowed. Order as prayed.
Let the necessary amendment be carried out in the writ petition wherever it is so required within a week.
Respondents are allowed two weeks' time to file reply to the writ petition as amended.
List in the week commencing 30th April, 2012.
(Prakash Krishna,J) (Ashok Bhushan,J) Order Date :- 16.4.2012 MK/