Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 91 in Rules Under the United Provided Provinces Encumbered Estates Act, 1934 91. [* * *] [Deleted vide Notification No. 6791/1C-210-C-54, dated December 29, 1954.]
