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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(g) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(g)Details of Vulnerability/Threat/Risk (V/T/R) Analysis for the cyber security architecture of "Protected System".