Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 26 in The Bihar Finance Service Rules, 1953 26. [ Language examination. [Substituted by S.O. 1201, dated 17.8.1981.] - An officer shall be required to pass in Hindi and Mahajani by higher standard],
