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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(A) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(A)Where the vacant land is situated in an urban agglomeration falling within category I specified in Schedule I, five hundred square metres;