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State of Odisha - Section

Section 13 in Orissa Government Vehicles (Control and Use) Rules, 1978

13.

Hire charges shall be levied at the following rates :
Staff Cars of not more than 18 H.P./jeeps/Land Rovers .... Rs.2.00 per Km.
Staff Cars of more than 18 H.P. .... Rs.2.75 per Km.
Pick-up Vans .... Rs.2.75 per Km.
Trucks .... Rs.3.75 per Km.
Provided that hire charges may, at the option of the user, be levied at the following rates, in which case the user shall bear the cost of propulsion for the journey :
[Staff Cars/jeeps/Land Rovers/Station Wagons .... Rs.25.00 per day
Pick-up Vans .... Rs.30.00 per day]
[Substituted F.D. No.21429, dated 25.5.1988.]Note - The term 'Day' used under the proviso shall mean a period of more than six hours' use of a Government vehicle irrespective of date. For computing the total period of use in terms of 'days' every period of completed twenty-four hours would be counted as one day and fraction exceeding six hours would also be taken as one more day.Use of vehicles for 6 hours or less shall be reckoned as 'half day' and 50 per cent of the hire charge for a day shall be payable.