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State of Jharkhand - Section

Section 116 in The Jharkhand Agricultural Produce Markets Rules, 2000

116. [ A set of standard Weighing and Measuring instrument shall be kept by the Market Committee. [Substituted by G.S.R. 12A dated 26.9.1993.]

- The Market Committee shall keep at least a set of such Weights and Measures and weighing and measuring instruments under the Standard of Weights and Measures Act, 1985 with amendments thereon. Such Standard Weights and Measures, Weighing and Measuring instrument shall be available to the public for comparison at all reasonable hours.] [Substituted by G.S.R. 12A dated 26.9.1993.]