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[Cites 1, Cited by 3]

Bombay High Court

Tirupati Balaji Enterprises vs Anthony P.Lewis And 10 on 25 September, 2018

Author: S.C. Gupte

Bench: S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 718 OF 2012
                          In
                  SUITS 553 OF 2012

 Tirupati Balaji Enterprises                       ....Petitioner
              V/S
 Anthony P.lewis And 10                         ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 1145 OF 2014 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner V/S Anthony P.lewis And 10 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 957 OF 2016 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner V/S Anthony P.lewis And 10 Ors. ....Respondent Mr Sayeed Mulani i/b Mulani & Co for Plaintiff Ms Nita Solanki i/b Kiran Jain & Co for Defendant No 1 Mr A J Almeida for Defendant Nos 3, 4, 6, 7, 8 and 9 Ms Amita Kamble i/b A R Bamne & Co for Defendant Nos 11 & 12 Mr Sharan Jagtiani a/w Mr Ganesh Ambekar i/b Thakore Page 1/2 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:47:56 ::: Jariwala & Associates for Defendant Nos 13 to 18 CORAM : S.C. GUPTE, J DATE : 25th September, 2018 P.C. :

At the request of learned counsel for Plaintiff, stand over to 09/10/2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:47:56 :::