Section 15(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011
(2)Except as provided in these rules, other service conditions to the post as specified in Column 2 of Schedule-I, shall be regulated by other rules applicable to the employees of the Government made under the proviso to Art. 309 of the Constitution of India, by the appropriate authority and for the time being in force.
