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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(h) in The Orissa Grama Panchayats Election Rules, 1965

(h)"Polling Station" means the place fixed by the Election Officer for conduct of the Poll in respect of Election of members, Sarpanch or Naib-Sarpanch of the Grama Panchayat as the case may be;