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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 49(g) in Arunachal Pradesh Co-operative Societies Act, 1978

(g)the records of rights shall also include the particulars of every charge on land or interest created under a declaration under Clause (a) or Clause (b) notwithstanding anything contained in any law relating to land revenue for the time being in force;