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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 194 in The Army Act, 1950

194. Repeals

Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and Sch. I.THE SCHEDULE.Rep. by the Repealing and Amending Act, 1957 (36 of 1957) s. 2 and Sch. I