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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Telangana - Subsection

Section 81(2)(d) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(d)for regulating the mode in which, and the speed at which rolling stock used on the tramway system is to be moved or propelled;